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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3)(a) in The Indian Statistical Institute Act, 1959

(a)where the order provides for any person or persons being in charge of the Institute-
(i)all persons holding office as Members of the Council, including the Chairman, shall be deemed to have vacated their offices as such;
(ii)the person or persons appointed under sub-section (2) to be in charge of the Institute shall exercise all the powers and perform all the duties of the Chairman or Council of the Institute, whether at a meeting or otherwise, in respect of the Institute;