Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Sunbeam Auto Private Limited on 20 August, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.13 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27376/2018
(Arising out of impugned final judgment and order dated 07-12-2017
in WP(C) No. 9079/2015 passed by the High Court Of Delhi At New
Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX NEW DELHI Petitioner(s)
VERSUS
SUNBEAM AUTO PRIVATE LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.111372/2018-CONDONATION OF DELAY
IN FILING and IA No.111373/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 20-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. ANS.Nadkarni, ASG,
Mr. Rupesh Kumar, Adv.
Mr. A.K.Srivastava, Adv.
Mr. Shreyas Bhardwaj, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Leave granted. Tag with SLP(Civil) No. 18572 of 2018.
(SHASHI SAREEN) Signature Not Verified (SAROJ KUMARI GAUR) AR CUM PS Digitally signed by BRANCH OFFICER SHASHI SAREEN Date: 2018.08.20 17:08:36 IST Reason: