Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(1)(xvi) in University of Horticultural Sciences Act, 2009

(xvi)Two progressive farmers having specialization in Horticulture and allied branches nominated by the Vice-Chancellor to avail the benefit of their specialized knowledge and experience;