Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in Notifications under - The Industries (Development And Regulation) Act, 1951 19. Soap and cosmetics, namely : (a)Soap, cosmetics, perfumery and toilet preparations.(b)Detergents of ISI Standards.
