Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(1) in Kerala Motor Transport Workers Welfare Fund Act, 1985

(1)The Government may, by notification in the Gazette, add to, amend or vary the scheme either prospectively or retrospectively