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State of Assam - Section

Section 137 in Instructions Relating to Liquor

137. Appointment of lessees' agents.

- In order to guard against the fraudulent removal of intoxicants from warehouses on the plea that they are intended for a shop, licensed vendors of country spirits, ganja and bhang should apply for the registration of persons authorised to take supplies on their behalf. Such applications will be dealt with as in the cases of salesmen and the names of the persons approved as agents will be endorsed on the licences. The officers in charge of warehouses should check this before delivering any intoxicant to a representative of a licensed vendor.