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State of Uttarakhand - Section

Section 45 in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

45. General rules.

- Notwithstanding anything contained in these rules, the Chief Justice shall have the power to make such orders, as he may consider fit, in respect of recruitment, promotion, confirmation or any other matter.Change of Nomenclature(By Notification No. 13 Dated 10.4.2000)
  Existing Nomenclature Re-designated Nomenclature
1. Registrar Registrar General
2. Additional Registrar (Listing) Registrar (Listing)
3. Additional Registrar Registrar (Budget)
4. Additional Registrar (Protocol) Registrar (Protocol)
5. Additional Registrar, Lucknow Bench Registrar, Lucknow Bench