Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(a) in Abkari Act, 1 of 1077

(a)to supply himself with such measures, weights and instruments as the [Government] may prescribe and to keep the same in good condition; and