Patna High Court - Orders
Bhola Singh @ Ayush Singh vs The State Of Bihar on 29 August, 2017
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.40912 of 2016
Arising Out of PS.Case No. -131 Year- 2015 Thana -VIJAYPUR District- GOPALGANJ
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Bhola Singh @ Ayush Singh
.... .... Petitioner
Versus
The State of Bihar
.... .... Opposite Party
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Appearance :
For the Petitioner/s : Mr. Arbind Kumar Singh, Advocate
For the Opposite Party/s : Mr. Ramchandra Singh, APP
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
2 29-08-2017Learned counsel for the petitioner prays for two weeks' time in order to file supplementary affidavit.
As prayed for, put up on 14.09.2017.
(Ashwani Kumar Singh, J.) Kanchan/-
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