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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Himachal Pradesh - Subsection

Section 34(2)(i) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(i)the returns, accounts or other information to be submitted by the trustees or other persons concerned with the administration of a Hindu Public Religious Institution or Charitable Endowment;