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State of Uttar Pradesh - Section

Section 14 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

14. Power of Divisional Forest Officer and his staff to regulate Ghals.

- If in the opinion of the Divisional Forest Officer or his staff, the Ghal of any permit-holder is likely to interfere with or hamper the legitimate floating operations of another permit-holder, the Divisional Forest Officer or his staff may detain or regulate such a Ghal as may be necessary. The owner shall not be entitled to any compensation for any delay or loss, if any, on account of such detention or regulation of his Ghal.