Himachal Pradesh High Court
Nagender vs . State Of H.P. on 19 January, 2024
Cr.MP(M) No.88 of 2024 19.01.2024 Present: Mr. Naresh Verma, Advocate, for the petitioner.
Mr. B.N. Sharma, Mr. Raj Kumar Negi, Mr. Varun Chandel and Ms. Sharmila Patial, Additional Advocates General for the respondent-State.
ASI, Lal Chand, Police Station, Joginder Nagar, District Mandi, H.P., present in person.
Learned Additional Advocate General has placed on record the status report, copy whereof, has been supplied to learned counsel for the petitioner.
Learned counsel for the petitioner intends to go through the same.
List for consideration on 1st March, 2024 before appropriate Bench.
(Bipin C. Negi) Vacation Judge January 19, 2024 tarun ::: Downloaded on - 19/01/2024 20:33:06 :::CIS