Section 3(2) in The Goa Salaries and Allowances of Ministers Act, 1964

[Cites 0, Cited by 1] [Section 3] [Entire Act]

(2)Every Minister shall also be entitled to a monthly sumptuary allowance as laid down below, namely:-

1.	Chief Minister	Rs. 15,000/-
2.	Deputy Chief Minister	Rs. 9,500/-
3.	Ministers	Rs. 9,000/-
4.	Minister of State/Deputy Minister	Rs. 5000/-].

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