Central Information Commission
L Madhu Kumar vs Income Tax Appellate Tribunal, Mumbai on 29 September, 2021
के ीय सूचना आयोग
Central Information Commission
बाबा गंगनाथ माग, मुिनरका
Baba Gangnath Marg, Munirka
नई द ली, New Delhi - 110067
ि तीय अपील सं या / Second Appeal No. CIC/ITATM/A/2019/637404
Shri L Madhu Kumar ... अपीलकता /Appellant
VERSUS/बनाम
... ितवादीगण /Respondent
CPIO
Income Tax Appellate Tribunal 4th Floor, Old
CGO Building, 101 MK Road, Mumbai
Date of Decision : 29.09.2021
Chief Information Commissioner : Shri Y. K. Sinha
ORDER
The above mentioned Second Appeal registered on 02.04.2019 and fixed for hearing on 07.10.2021. The Commission is in receipt of a letter dated 27.09.2021 from the Appellant wherein he has requested for withdrawal of his Second Appeal and the same is allowed.
The Appeal is dismissed as withdrawn.
Y. K. Sinha (वाई.
वाई. के . िस हा) Chief Information Commissioner (मु य सूचना आयु ) Authenticated true copy (अिभ मािणत स ािपत ित) S. K. Chitkara (एस. के . िचटकारा) Dy. Registrar (उप-पंजीयक) 011-26186535 Page 1 of 1