Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Tamilnadu - Subsection Section 64(b) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948 (b)has not on that date lost his right to recover the possession or occupation of such land or building;
