Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(40)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(40)(v) in The Companies Act, 2013

(v)any explanatory note annexed to, or forming part of, any document referred to in sub-clause (i) to subclause (iv):