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State of Maharashtra - Section

Section 8 in The Maharashtra housing and Area Development (Disposal of Land) Regulations, 1982

8. Disposal of land by inviting applications, public advertisement on the basis of pre-determined premium and/or other considerations.

- Where the authority determines to dispose of any land by inviting applications from the public on the basis of pre-determined premium and/or other considerations, there shall be presented an application in Form 'B'.