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State of Rajasthan - Section

Section 3D in The Rajasthan Minor Mineral Concession Rules, 1986

3D. Period for which prospecting licence may be granted or renewed.

- The period for which a prospecting licence may be granted shall be one year.Provided that a prospecting licence may be renewed for a further period of one year if the competent authority is satisfied that such period is required to complete the prospecting operations.