Himachal Pradesh High Court
Sanjeev Thakur vs . Jang Bahadur & Another on 18 April, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sanjeev Thakur vs. Jang Bahadur & another .
Civil Revision No.36 of 2023 18.04.2023 Present: Mr.B.B. Vaid, Advocate, for the petitioner.
Notice, returnable within four weeks, on taking steps, be issued to the respondents.
As prayed, one week's time is granted to take steps.
r (Vivek Singh Thakur) Judge April 18, 2023 (Purohit) ::: Downloaded on - 18/04/2023 20:43:54 :::CIS