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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 45(5)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)"annual value" in relation to any land or buildings, means an amount not exceeding six per centum of the market value of such land and building estimated in the prescribed manner;