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Union of India - Section

Section 14 in The Public Records Act, 1993

14. Functions of the Board .-The Board shall perform the following functions, namely:--

(a)advise the Central Government and Union territory Administrations on matters concerning the administration, management, conservation and use of public records;
(b)lay down guidelines for training of Archivists;
(c)give directions for acquisition of records from private custody;
(d)deal with such other matters as may be prescribed.