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Bombay High Court

Upendra K. Thanawala And Kunal P. ... vs Shree Ram Builders And 6 Ors on 14 February, 2019

Author: S.C.Gupte

Bench: S.C.Gupte

sat                                  1/1                             conp 4-2016.doc

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                     CONTEMPT PETITION NO. 4 OF 2016
                                   IN
                  ARBITRATION PETITION NO. 367 OF 2011
                                  WITH
                    NOTICE OF MOTION NO. 224 OF 2018

Mr.Upendra Kantilal Thanawala & Anr.             ...Petitioners
      vs
M/s.Shree Ram Builders & Ors.                    ...Respondents

Mr.Amrut Joshi with Nakul Jain, Khushboo Rupani and Hema Chabaria
I/b. Maniar Srivastava & Associates for Petitioners.

                                      CORAM : S.C.GUPTE, J.
                                      DATE    : 14 FEBRUARY 2019
P.C. :

Learned Counsel for the Applicants/Petitioners tenders an additional affidavit in support of the notice of motion. The same is taken on record. Learned Counsel also tenders a rejoinder in the contempt petition. The same is also taken on record. Since none appears for the Respondents, as a last chance to the Respondents, the contempt petition along with the notice of motion is stood over to 28 February 2019.

(S.C. GUPTE, J.) ::: Uploaded on - 18/02/2019 ::: Downloaded on - 17/03/2019 11:23:07 :::