Bombay High Court
Upendra K. Thanawala And Kunal P. ... vs Shree Ram Builders And 6 Ors on 14 February, 2019
Author: S.C.Gupte
Bench: S.C.Gupte
sat 1/1 conp 4-2016.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION NO. 4 OF 2016
IN
ARBITRATION PETITION NO. 367 OF 2011
WITH
NOTICE OF MOTION NO. 224 OF 2018
Mr.Upendra Kantilal Thanawala & Anr. ...Petitioners
vs
M/s.Shree Ram Builders & Ors. ...Respondents
Mr.Amrut Joshi with Nakul Jain, Khushboo Rupani and Hema Chabaria
I/b. Maniar Srivastava & Associates for Petitioners.
CORAM : S.C.GUPTE, J.
DATE : 14 FEBRUARY 2019 P.C. :
Learned Counsel for the Applicants/Petitioners tenders an additional affidavit in support of the notice of motion. The same is taken on record. Learned Counsel also tenders a rejoinder in the contempt petition. The same is also taken on record. Since none appears for the Respondents, as a last chance to the Respondents, the contempt petition along with the notice of motion is stood over to 28 February 2019.
(S.C. GUPTE, J.) ::: Uploaded on - 18/02/2019 ::: Downloaded on - 17/03/2019 11:23:07 :::