Section 4(2)(a) in The Fiscal Responsibility And Budget Management Act, 2003

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Union of India - Subsection

Section 4(2)(a) in The Fiscal Responsibility And Budget Management Act, 2003

(a)the annual targets for reduction of fiscal deficit, revenue deficit and effective revenue deficit during the period beginning with the commencement of this Act and ending on the 31st March, 2018;

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Union of India - Subsection

Section 4(2)(a) in The Fiscal Responsibility And Budget Management Act, 2003