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Vikas Singh vs State Of U.P on 9 February, 2026

Author: Rajesh Bindal

Bench: Rajesh Bindal

     ITEM NO.15                              COURT NO.13                     SECTION X

                                S U P R E M E C O U R T O F             I N D I A
                                        RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                 No(s).    133/2026

     VIKAS SINGH                                                             Petitioner(s)

                                                      VERSUS

     STATE OF U.P. & ORS.                                                    Respondent(s)

     (FOR ADMISSION)


     Date : 09-02-2026 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RAJESH BINDAL
                          HON'BLE MR. JUSTICE VIJAY BISHNOI


     For Petitioner(s) :
                                      Mr. Randhir Kumar Ojha, AOR
                                      Mr. Jalaj Panwar, Adv.
                                      Mr. V K Pandey, Adv.

     For Respondent(s) :


                          UPON hearing the counsel the Court made the following
                                             O R D E R

After hearing learned counsel for the petitioner, we do not find any reason to entertain the present petition filed under Article 32 of the Constitution of India. The Writ Petition is accordingly dismissed with cost quantified at ₹25,000/- (Rupees twenty five thousand only) to be deposited by the petitioner in the below mentioned bank account within four weeks from today:

 Name of Fund Armed Forces Battle Casualties Welfare Fund Bank Name Canara Bank Branch South Block, Defence Headquarters, New Delhi – 110011 IFSC Code CNRB0019055 Account No. 90552010165915 The Registry is directed to forward a copy of this order on the following email id for information:

[email protected] Pending application, if any, shall also stand disposed of.

(ANITA MALHOTRA)                           (AKSHAY KUMAR BHORIA)
   AR-CUM-PS                                   COURT MASTER




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