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[Cites 0, Cited by 0] [Section 360] [Entire Act]

State of Punjab - Subsection

Section 360(2) in Punjab Jail Manual, 1996

(2)Care should be taken that the fetter-rings cannot be drawn over the feet and that the rivets fit the holes and have sufficient head on each side.Note 1. - All prisoners required to wear fetters or ankle rings should be provided with pliable gaiters to prevent abrasion of the skin.Note 2. - A loin-cloth of the standard size, viz., 194x92 cms (6'x3') shall be issued to all prisoners in bar fetters in lieu of kachhas or trousers.