Central Information Commission
Mr.Amar vs Ministry Of Human Resource Development on 24 December, 2012
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi-110067
Tel: +91-11-26105682
File No.CIC/DS/A/2011/003799/RM
Appellant: Shri Amar, Delhi
Public Authority: IGNOU, Student Evaluation Division,
New Delhi
Date of Hearing: 24.12.2012
Date of decision: 24.12.2012
Heard today, dated 24.12.2012.
Appellant not present.
The Public Authority is represented by Shri Prithipal Singh, PIO along with Shri Sunil
Kumar.
FACTS
Vide RTI dt 18.5.11, appellant had sought information on six points relating to his assignments.
2. PIO vide letter dt 1.6.11 informed the appellant that MSOE-02 assignment marks has not been received from the Regional Centre.
3. An appeal was filed on 16.7.11.
4. AA vide order dt 11.8.11 disposed of the appeal.
5. PIO submitted that the information sought by the appellant was provided on 23.11.11.
DECISION 1
6. As the information sought has been provided, the appeal is disposed of.
Sd/-
(Rajiv Mathur) Central Information Commissioner Authenticated true copy forwarded to :
The CPIO (CED) (RTI Cell) IGNOU Student Evaluation Division (RTI CELL), Maidan Garhi New Delhi -110068.
The First Appellate Authority (RTI Cell) IGNOU Student Evaluation Division Maidan Garhi New Delhi -110068.
Mr.Amar B-1580, Holembi Kalan, Phase -2, Delhi -110082.
(Raghubir Singh) Deputy Registrar .12.2012 2