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State of Uttar Pradesh - Section

Section 60 in The U.P. Narcotic Drugs Rules, 1986

60. Exemption for possession by cultivator.

- Nothing in these rules shall apply to the possession, by a cultivator licensed to cultivate opium poppy for the production of opium, under the Narcotic Drugs and Psychotropic Substances Rules, 1985, of his opium produce, until such time such produce is required to be delivered by him to the officer of the Narcotics Department authorised to receive such opium on account of Central Government.