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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2) in The Jammu and Kashmir State Forest Corporation Act, 1978

(2)The employees of the Corporation shall be entitled to receive from the fund of the Corporation such salaries and allowances and shall be governed by such other conditions of service as may be determined by regulations.