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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(b) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(b)stones or masonary pillars, two feet long cut for a length of six inches at the top into a prism of square cross section, each side of the square being five inches in length at each such point as the Assistant Consolidation Officer considers necessary for face-length of six inches at the top into a prism of other units of survey; and