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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(vii) in The Orissa Aerial Ropeways Rules, 1959

(vii)Collector to furnish information to arbitrators and to enforce attendance and examination of witnesses; etc., - The Collector shall furnish to the arbitrators, or so far as may be in his power, procure for them, any information which his records or those of any public department may afford, connected with the subject of enquiry.