Section 12A(3)(m) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

[Cites 0, Cited by 0] [Section 12A(3)] [Section 12A] [Entire Act]

(m)"C" is the ship's total volume of oil fuel, including that of the small oil fuel tanks, in m3; at 98% tank filling;

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