Section 78(2)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 78(2)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)inspect or cause to be inspected utilization of funds in respect of schemes or programmes assigned to the Gram Panchayats by the State Government for execution· either directly or through the Zilla Parishad or the Anchal Samiti; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Arunachal Pradesh - Subsection

Section 78(2)(c) in Arunachal Pradesh Panchayat Raj Act, 1997