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State of Goa - Section

Section 21 in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

21. Power of Inspector to adjust weights or measures.

- Where it appears to the State Government desirable that an Inspector should be allowed in any area to adjust the weights and measures or weighing or measuring instruments, it may, if it thinks fit, authorise such Inspector to adjust weights and measures or such instruments accordingly.