Delhi High Court - Orders
M/S Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 26 November, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1897/2025
M/S THEME ENGINEERING SERVICES PVT. LTD. .....Petitioner
Through: Ms. Nandadevi Deka, Mr. Arunabha
Ganguli, Ms. Divya Sharma, Mr.
Shashwat Pratyush, Ms. Shubhra
Sharma, Mr. Sourav Sharma,
Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through: Mr. Santosh Kumar, Standing
Counsel with Ms. Nidhi Rani
Advocate and Mr. Adithya Ramani
Advocate.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 26.11.2025 List on 01.12.2025 in Supplementary List.
SUBRAMONIUM PRASAD, J NOVEMBER 26, 2025 Prateek This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2025 at 22:10:56 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2025 at 22:10:56