Section 7(2)(e) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(e)aquaculture unit shall not be established-

(A)in the buffer zone ranging from-

(i)fifty to one hundred metres width in the case of sea water based farm; and

(ii)twenty to twenty-five metres width in the case of estuarine water based farms;

(B)

(i)within one hundred metres from the outer border of a village having a population of less than five hundred;

(ii)within three hundred metres from the outer border of a village or town having a population of more than five hundred; and

(iii)within two kilometers from any place of heritage.

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