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State of Maharashtra - Section

Section 6 in The Dr. Babasaheb Ambedkar Technological University Act, 1989

6. Admission to University and concessions for certain classes.

- The University shall be open to all persons irrespective of caste, creed, religion or sex and no person shall be excluded from admission to any degree, diploma, certificate or other academic distinction or courses of study on the ground only of religion, race, caste, sex, place of birth or political or other opinion:Provided that, the University may, subject to the previous sanction of the State Government, reserve certain seats for purposes of admission as students for the following classes of persons, namely:-
(i)the Scheduled Castes and Scheduled Tribes, Nomadic Tribes and Vimukta Jatis;
(ii)students coming from State other than Maharashtra in case of selective courses.