Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in Brahmaputra Board Act, 1980

(3)The Board may maintain and operate any dam or project referred to in sub-section (2) for so long as it deems it necessary so to do.Explanation.- For the purposes of this section, "multi-purpose dam" means a dam which is constructed for purposes of flood control and for other purposes.