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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(5) in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

(5)Where the State Government has suggested any modification to the prototype under sub-section (4), the manufacturer shall not manufacture or continue to manufacture, as the case may be, the weight or measure or weighing or measuring instrument to which the prototype relates otherwise than in accordance with that modification.