Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(c) in West Bengal Goods and Services Tax Act, 2017

(c)"applicant" means any person registered or desirous of obtaining registration under this Act;