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[Cites 0, Cited by 0] [Section 310(1)] [Section 310] [Entire Act]

NCT Delhi - Subsection

Section 310(1)(b) in The New Delhi Municipal Council Act, 1994

(b)require that every registered dog shall wear a collar to which shall be attached a metal token to be issued by the registration authority, and fix and fee payable for the issue thereof;