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State of Bihar - Section

Section 6 in Bihar State Journalist Insurance Scheme, 2014

6.

On the basis of lowest rate, in quotation, M.O.U will be signed with lowest bidder insurance company, in this procedure Principal Secretary/ Secretary, Information and Public Relations Department, Government of Bihar, Patna on behalf of the department and an authorized officer on behalf of the Insurance Company, found fit on the basis of lowest rate, in quotation will sign the M.O.U.