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State of Himachal Pradesh - Section

Section 39 in Himachal Pradesh e-Stamping Rules, 2011

39. Grievance Redressal Officers.

- The District Registrar or District Revenue Officer shall be the 'Grievance Redressal Officers' for conducting an inquiry into the complaint received against the misconduct or irregularities of the Central Record Keeping Agency or its Authorised Collection Centers or any other official in the implementation of the e-stamping system.