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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(4) in The Chhattisgarh Vishesh Jan Suraksha Adhiniyam, 2005

(4)The notification shall be in force for a period of one year and may be extended for such further period or periods not exceeding one year at a lime, as may be deemed necessary after reviewing the position.