Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(1) in The Jammu and Kashmir Collection of Statistics Act, 2010

(1)Any information furnished to the statistics officer or to any person or agency under this Act shall only be used for statistical purposes.