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State of Tamilnadu - Section

Section 28 in Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes

28.

After a detailed examination of the final report of the Inspection Commission, if the University is fully satisfied as to the fulfillment of the conditions for the affiliation for the Third Year B.Sc. (Nursing) Degree Course of study and on receipt of the intimation from the applicant that all the staff members appointed in pursuance of the above statutes are in a position to start the teaching, course, the University shall, after collecting a sum of Rs, 20,000 (Rupees twenty thousand only) or such amount as may be prescribed by the Governing Council from time to time from the applicant by means of a Demand Draft drawn in favour of the Registrar, towards the provisional affiliation fee for the Third Year B.Sc. (Nursing) Degree Course of study, grant provisional affiliation for the Third Year B.Sc. (Nursing) Degree Course of study. It shall be competent for the University to withdraw the provisional affiliation granted herein by giving these months notice stating the reasons therefore to the applicant.