Section 3(7)(b) in Tamil Nadu Prohibition Act, 1937
(b)to bring into the [State of Tamil Nadu] [This expression was substituted for the expression 'State of Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order,1969.], [including the bringing] [Substituted 'otherwise than' by Tamil Nadu Act No. 22 of 2007.] across a customs frontier as defined by the Central Government;