Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

Hari Krishna Srivastava vs Sri Salim Ahmad Khan (Hjs), Jt. ... on 10 May, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 10

Case :- CONTEMPT APPLICATION (CIVIL) No. - 1360 of 2010

Petitioner :- Hari Krishna Srivastava
Respondent :- Sri Salim Ahmad Khan (Hjs), Jt. Registrar (Inspec)High Court
Petitioner Counsel :- Pooja Srivastava
Respondent Counsel :- Amit Sthalkar

Hon'ble Vikram Nath,J.

Sri Amit Sthalkar, learned counsel for the opposite party states that papers have been received by the High Court, after verification and countersign of the Chief Medical Officer, approval of the District Judge and now the Registrar (Budget) has to take further steps. Sri Amit Sthalkar has prayed for ten days' to get the actual payment made to the applicant.

Let Registrar (Budget) take necessary steps for ensuring actual payment to the applicant within ten days.

Put in the additional cause list on 24.5.2010.

Order Date :- 10.5.2010 RPS