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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(g) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(g)a tentative estimate about accretion of mine waste and its manner and mode of disposal and confinement;