Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Tripura - Subsection

Section 10(6)(i) in Tripura Value Added Tax Act, 2004

(i)in respect of any taxable goods under this Act purchased by him from another registered dealer for resale but give; away by way of free sample or gift;