Allahabad High Court
Commissioner Of Income Tax -I Aayakar ... vs Mansarover Urban Co-Operative Bank ... on 1 February, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 115 of 2009 Petitioner :- Commissioner Of Income Tax -I Aayakar Bhawan Lko. Respondent :- Mansarover Urban Co-Operative Bank Ltd. Indira Nagar Lucknow Petitioner Counsel :- D.D.Chopra Respondent Counsel :- Jaspreet Singh Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J.
Shri D.D. Chopra learned counsel for the petitioner is reported to be out of station. List/put up on 4.2.2010. Order Date :- 1.2.2010 Madhu